Section 10 in Hyderabad Horse Racing and Betting Tax Rules, 1949
10. Definition of admission to race course or a race meeting.
- In the rules hereinafter following "admission to a race course or a race meeting" and all cognate expressions shall include the admission on payment of a person admitted to one part of the race course to :(i)Another part thereof subsequently, and(ii)Any seat or accommodation in the race course.
