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Delhi High Court - Orders

Ats Infrastructure Limited vs Rasbehari Traders on 7 January, 2021

Author: Vibhu Bakhru

Bench: Vibhu Bakhru

                         $~11
                         *      IN THE HIGH COURT OF DELHI AT NEW DELHI
                         +      ARB.P. 13/2021
                                ATS INFRASTRUCTURE LIMITED                        ..... Petitioner
                                                   Through:      Mr Kartik Nayar, Advocate.

                                                   versus

                                RASBEHARI TRADERS                                 ..... Respondent
                                             Through:            Ms Pooja M. Saigal, Mr Amrit Kumar
                                                                 Yadav and Mr Shantanu Chaturvedi,
                                                                 Advocates.

                                CORAM:
                                HON'BLE MR. JUSTICE VIBHU BAKHRU
                                        ORDER

% 07.01.2021 [Hearing held through videoconferencing] I.A. 95/2021

1. Allowed, subject to all just exceptions.

ARB.P. 13/2021

2. Issue notice. The learned counsel appearing for the respondent accepts notice.

3. List on 08.01.2021.

VIBHU BAKHRU, J JANUARY 7, 2021 MK Signature Not Verified digitally signed by:DUSHYANT RAWAL