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[Cites 0, Cited by 0] [Section 37O(2)] [Section 37O] [Entire Act]

State of Madhya Pradesh - Subsection

Section 37O(2)(c) in The Narcotic Drugs and Psychotropic Substances (Madhya Pradesh) Rules, 1985

(c)[ To a person who was not holding any similar permit or registration card for poppy-straw immediately prior to the date of application in any part of India.] [[Substituted by Notification No. (33)-B-1-130-2001-CTD-5, dated 28-9-2001. Prior to substitution it was as under: