Delhi High Court - Orders
State Nct Of Delhi vs Rakesh Dua on 19 September, 2023
Author: Sudhir Kumar Jain
Bench: Sudhir Kumar Jain
$~33
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CRL.REV.P. 68/2017
STATE NCT OF DELHI ..... Petitioner
Through: Mr. Utkarsh, APP for State with SI
Harender Kumar, P.S. Lahori Gate.
versus
RAKESH DUA ..... Respondent
Through: None.
CORAM:
HON'BLE DR. JUSTICE SUDHIR KUMAR JAIN
ORDER
% 19.09.2023
1. None is appearing on behalf of the respondent when the case is called out at 2:50 PM.
2. List on 20.12.2023.
DR. SUDHIR KUMAR JAIN, J SEPTEMBER 19, 2023 N This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 22/09/2023 at 21:51:53