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[Cites 0, Cited by 0] [Section 72(1)] [Section 72] [Entire Act]

State of Madhya Pradesh - Subsection

Section 72(1)(c) in The M.P. Factories Rules, 1962

(c)Equipment and plant involving serious fire or flash fire hazards shall, whenever possible be so constructed and installed that in case fire, they can be easily isolated.