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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Chattisgarh - Subsection

Section 2(2) in Municipal Corporation Solid Waste (Management and Handling) Bye-Laws, 2010

(2)"Bio-degradable substance" means the solid waste like food, fruits, vegetables, wastes from slaughter house, meat, fish, fruit and vegetable markets that can be degraded by micro-organisms;