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[Cites 0, Cited by 0] [Section 97] [Entire Act]

State of Manipur - Subsection

Section 97(8) in The Manipur Panchayati Raj Act, 1994

(8)The Governor shall cause every recommendation made by the Finance Commission under this section together with an explanatory memorandum as to the action taken thereon to be laid before the State Legislature.