Bombay High Court
Smt.Tara Dilip Waje, And Ors vs Shri.Pandurang Laxman Paradhi And Anr on 23 August, 2023
Author: Anuja Prabhudessai
Bench: Anuja Prabhudessai
Megha 9_fa_961_2018.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
FIRST APPEAL NO.961 OF 2018
Smt. Tara Dilip Waje and Ors. ...Appellants
Versus
Pandurang Laxman Paradhi and
Ors. ...Respondents
...
Mr. Pritesh K. Bohade for the Appellants.
None for the Respondents.
CORAM : SMT. ANUJA PRABHUDESSAI, J.
DATED : 23rd AUGUST, 2023.
P.C.:-
1. None present for Respondent No.2-Oriental Insurance Co. Ltd.
The records reveal that Respondent No.2 was not represented by any Advocate since last several hearings. By way of indulgence and final opportunity, stand over to 11/09/2023.
2. Appellants to file compilation of documents on or before the next date of hearing. Parties are put to notice that an endeavour will be made to decide the appeal finally at the stage of admission.
(SMT. ANUJA PRABHUDESSAI, J.) Signed by: Megha S. Parab Designation: PA To Honourable Judge 1/1 Date: 25/08/2023 16:55:47