Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 221] [Entire Act] State of Andhra Pradesh - Subsection Section 221(vi) in Andhra Pradesh Rules Under the Registration Act, 1908 (vi)'Imaging' means the process of scanning the documents and managing the storage, classification and retrieval of the electronic digital images so generated;
