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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Punjab - Subsection

Section 16(2) in Punjab Home Guards Rules, 1963

(2)A certificate referred to in sub-rule (1) shall cease to have effect whenever the person named in it ceases for any reason to be a member, and on his ceasing to be a member such certificate shall be forthwith surrendered by him to an officer empowered by the District Commandant or District Organizer, as the case may be, to receive it.