Bombay High Court
Parle Products Pvt Ltd And Parle ... vs Multi Screen Media Pvt Ltd And Anr on 25 September, 2018
Author: S.C.Gupte
Bench: S.C.Gupte
sg 1/1 nms800-13.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
NOTICE OF MOTION NO.800 OF 2013
IN
SUIT NO.373 OF 2013
Parle Products Pvt. Ltd. & Anr. ... Applicants/Plaintiffs
Versus
Multi Screen Media Pvt. Ltd. And Anr. .... Defendants
.....
Ms. Radhika Gupta, i/b. Wadia Ghandy & Co., for the Applicants/Plaintiffs.
Mr. Durgaprasad Poojari, i/b. PDS Legal, for Defendant No.1.
.....
CORAM : S.C.GUPTE, J.
DATED : 25 SEPTEMBER 2018 P.C.:
. Learned Counsel for Defendant No.1 tenders his affidavit-in- reply as well as additional affidavit. The same is taken on record. At the request of learned Counsel for the Plaintiffs, stand over to 16 October 2018.Digitally signed by Smita
Smita Johnson Gonsalves Johnson Gonsalves Date: 2018.09.27 11:02:38 +0530 (S.C.GUPTE, J.)