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[Cites 0, Cited by 0] [Section 35(2)] [Section 35] [Entire Act]

State of Goa - Subsection

Section 35(2)(b) in The Goa Panchayat and Zilla Panchayat (Election Procedure) Rules, 1996

(b)record on its counterfoil the electoral roll, number of the elector as entered in the marked copy of the electoral roll;