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[Cites 0, Cited by 8] [Section 82(2)] [Section 82] [Entire Act]

Union of India - Subsection

Section 82(2)(ii) in The Code of Criminal Procedure, 1973

(ii)the Court may also, if it thinks fit, direct a copy of the proclamation to be published in a daily newspaper circulating in the place in which such person ordinarily resides.