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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Andhra Pradesh - Subsection

Section 15(1) in Dr. Y.S.R. Horticultural University Act, 2007

(1)The Research and Extension Council shall, subject to the provision of this Act and Statutes, have the powers, to make recommendations on matters relating to research and extension programmes.