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[Cites 0, Cited by 0] [Section 60(2)] [Section 60] [Entire Act]

State of Tamilnadu - Subsection

Section 60(2)(f) in Gudalur Janmam Estates (Abolition and Conversion Into Ryotwari) Act, 1969

(f)the fees to be paid in respect of applications and appeals under this Act;