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[Cites 0, Cited by 0] [Section 53] [Entire Act]

State of Odisha - Subsection

Section 53(3) in Executive Instructions Issued by the Board of Revenue, Orissa under the Orissa Fertilisers Loans Rules, 1965

(3)The Revenue Divisional Commissioner Shall make a quarterly review of the progress of collections in the districts in his Division and forward copies of the review to the Board of Revenue and the Collectors concerned.