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[Cites 0, Cited by 0] [Section 101(2)] [Section 101] [Entire Act]

State of Rajasthan - Subsection

Section 101(2)(b) in Rajasthan Panchayati Raj Act, 1994

(b)that, in a case falling under Clause (b) of that Sub-section, the election of the members for the additional local area shall be held; or