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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Andhra Pradesh - Subsection

Section 5(vii) in A.P. Farmers Organisation Rules, 1997

(vii)to utilize the canal bunds as long as such use is not obstructive, or destructive to hydraulic structures - by planting timber, fuel, or fruit trees or grass for augmenting the income of the Farmers Organisation;