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State of Jharkhand - Section

Section 20 in Sakri Canals Irrigation Rules, 1952

20.

In the case of any pressing emergency any Canal Officer may stop the supply of water to any canal or distributory. If any Canal Officer below the.rank of Divisional Canal Officer orders such stoppage, he shall forthwith report his action to the Divisional Canal Officer, and, if the stoppage exceeds five continuous days, to the Superintending Canal Officer or in the case of an Independent Division, to the Chief Engineer.