Section 55(1)(g) in The Transfer Of Property Act, 1882

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Union of India - Subsection

Section 55(1)(g) in The Transfer Of Property Act, 1882

(g)to pay all public charges and rent accrued due in respect of the property up to the date of the sale, the interest on all encumbrances on such property due on such date, and, except where the property is sold subject to encumbrances, to discharge all encumbrances on the property then existing.

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Union of India - Subsection

Section 55(1)(g) in The Transfer Of Property Act, 1882