Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 75A] [Entire Act]

State of Gujarat - Subsection

Section 75A(a) in Gujarat Prohibition Act, 1949

(a)drinks in a public place or in the rooms of a hotel or institution to which the public may have access;