Madhya Pradesh High Court
The State Of Madhya Pradesh vs Ramcharan on 27 April, 2026
1 MCRC-10020-2016 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR MCRC No. 10020 of 2016 (THE STATE OF MADHYA PRADESH Vs RAMCHARAN ) Dated : 27-04-2026 Shri Ajit Rawat - Govt. Advocate for petitioner/State.
At request of the petitioner, list the matter on 29.04.2026.
(HIMANSHU JOSHI) JUDGE rv Signature Not Verified Signed by: REENA HIMANSHU SHARMA Signing time: 28-04-2026 12:28:07