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[Cites 0, Cited by 0] [Section 36(7)] [Section 36] [Entire Act]

State of Rajasthan - Subsection

Section 36(7)(i) in Rajasthan Co-operative Societies Act, 1965

(i)who is nominated to the committee by the Government or the Registrar under this Act or by an apex or central society, as classified under the rules; or