Supreme Court - Daily Orders
Commissioner Of Income Tax, Sambalpur vs Kamaljeet Singh Ahluwalia on 10 January, 2018
ITEM NO.107 REGISTRAR COURT. 2 SECTION XI -A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR MR. SANJAY PARIHAR
Petition(s) for Special Leave to Appeal (C) No(s). 14344/2017
COMMISSIONER OF INCOME TAX, SAMBALPUR Petitioner(s)
VERSUS
KAMALJEET SINGH AHLUWALIA & ORS. Respondent(s)
Date : 10-01-2018 This petition was called on for hearing today.
For Petitioner(s) Mrs.Laxmi Shastri,Adv.
Mrs. Anil Katiyar, AOR
For Respondent(s) Mr.L.Mohapatra,Adv.
M/S. Aura & Co., AOR
UPON hearing the counsel the Court made the following
O R D E R
Service of notice is complete on the respondent No.6, but no one has entered appearance on his behalf.
Four weeks time as last chance is given to the respondent Nos.1-5 to file the counter affidavit.
List the matter again on 23.02.2018.
SANJAY PARIHAR Registrar SB Signature Not Verified Digitally signed by SUSHMA KUMARI BAJAJ Date: 2018.01.11 16:34:25 IST Reason: