Bombay High Court
Rohan Selvaraj Manwal vs Beena Selvaraj Manwal And 3 Ors on 23 March, 2021
Author: G.S. Patel
Bench: G.S. Patel
21-IAL3493-2021 IN SL3488-2021.DOC Atul IN THE HIGH COURT OF JUDICATURE AT BOMBAY ORDINARY ORIGINAL CIVIL JURISDICTION INTERIM APPLICATION (L) NO. 3493 OF 2021 IN SUIT (L) NO. 3488 OF 2021 Rohan Selvaraj Manwal ...Plaintif Versus Beena Selvaraj Manwal & Ors ...Defendants Mr Mandar Soman, with Santosh Pathak, for the Plaintiff Mr Uzair Kazi, with Ankita Sharma, i/b YMK Legal, for the Defendantsf CORAM: G.S. PATEL, J Atul G. DATED: 23rd March 2021 Kulkarni PC:-
Digitally signed by Atul G. Kulkarni Date: 2021.03.2410:51:32 +0530 1. Affidavit in Repld is to be fled and served on or before 9th April 2021. Affidavit in Rejoinder is to be fled and served on or before 16th April 2021. List the matter on 19th April 2021.
2. This order will be digitalld signed bd the Private Secretard of this Court. All concerned will act on production of a digitalld signed copd of this order.
(G. S. PATEL, J) Page 1 of 1 23rd March 2021