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[Cites 0, Cited by 0] [Section 36(2)] [Section 36] [Entire Act]

State of Manipur - Subsection

Section 36(2)(c) in The Manipur (Sales of Motor Spirit and Lubricants) Taxation Act, 1962

(c)the circumstances and the manner in and the conditions under which refunds may be made and for the cancellation of erroneous refunds;