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[Cites 0, Cited by 0] [Section 10(1)] [Section 10] [Entire Act]

State of West Bengal - Subsection

Section 10(1)(b) in The Gluconate Limited (Acquisition and Transfer of Undertakings) Act, 1986

(b)where a direction has been given by the State Government under sub-section (2) of section 7, vest, on and from the date specified in such direction, in the new Government company specified therein; or