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State of Bihar - Section

Section 1 in Bihar Ward Sabha & Ward Implementation and Management Committee Conduct of Business Rules, 2017

1. Short title, extent and commencement.

(1)These Rules may be called the "The Bihar Ward Sabha & Ward Implementation and Management Committee Conduct of Business Rules, 2017.
(2)It shall extend to whole of the State of Bihar.
(3)It shall come into force at once.