Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 750(1)] [Section 750] [Entire Act] State of Punjab - Subsection Section 750(1)(ii) in Punjab Jail Manual, 1996 (ii)"Child" means a person under the age of 16 years.