Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Andhra Pradesh - Subsection

Section 18(2) in Andhra Pradesh Legal Metrology (Enforcement) Rules, 2011

(2)The Legal Metrology Officer shall submit a daily report showing the details of collections made during the day and reasons for nil collection and number of establishments inspected and cases registered to the Officer specified by the Controller in the form setout in Schedule XIII.