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State of Jammu-Kashmir - Section

Section 83 in The Jammu and Kashmir Panchayati Raj Rules, 1996

83. Formation of Committees.

(1)Halqa Panchayat shall constitute committees comprising a Panch and professional departmental officers to advise, guide in regard to matters specified by the Panchayat.
(2)A Panch may be a member of more than one committee.