Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 108] [Section 10] [Entire Act] Union of India - Subsection Section 10(k) in The All India Council For Technical Education Act, 1987 (k)grant approval for starting new technical institutions and for introduction of new courses or programmes in consultation with the agencies concerned.