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State of Maharashtra - Section

Section 36 in Maharashtra Co-operative Societies (Election to Committee) Rules, 2014

36. Arrangement at Polling Stations.

(1)Outside each polling station, there shall be displayed,-
(a)a notice specifying the polling area, the voters of which are entitled to vote at the polling station and where the polling station has more than one polling booth, at each of such booth, the description of the voters allotted to such booth, and
(b)a copy of the list of contesting candidates with their allotted symbols.
(2)At each polling station, there shall be set-up, one or more voting compartments in which voters can record their votes screened from observation.
(3)The Returning Officer shall provide at each polling station a sufficient number of ballot boxes or Electronic Voting Machine, ballot papers, copies of the list of voters in respect of the polling area or areas, the voters of which are entitled to vote at such polling station, instruments for stamping the distinguishing mark on ballot papers and articles necessary for voters to mark the ballot papers. The Returning Officer shall also provide at each polling station such other equipments and accessories as may be required for taking the poll at such polling station.