Supreme Court - Daily Orders
Mahalakshmi Cultural Assn. vs Dir.Inspector Gen.Of Police . on 12 August, 2015
Bench: Madan B. Lokur, S.A. Bobde
ITEM NO.1 COURT NO.9 SECTION XII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 15371/2012
(Arising out of impugned final judgment and order dated 22/03/2012
in WA No. 2287/2011 passed by the High Court of Madras)
MAHALAKSHMI CULTURAL ASSN. Petitioner(s)
VERSUS
DIR.INSPECTOR GEN.OF POLICE & ORS. Respondent(s)
(With application for May refer to Remarks and interim relief and
office report)
WITH
SLP(C) No. 25000/2012
(With appln.(s) for permission to place addl. documents on record
and Office Report)
SLP(C) No. 25001/2012
(With Office Report)
W.P.(C) No. 1060/2013
(With appln.(s) for directions and Office Report)
W.P.(C) No. 1061/2013
(With appln.(s) for directions and Office Report)
W.P.(C) No. 1073/2013
(With appln.(s) for directions and Office Report)
W.P.(C) No. 859/2014
(With appln.(s) for exemption from filing O.T. and Office Report)
W.P.(C) No. 402/2014
(With appln.(s) for directions and Office Report)
SLP(C) No. 35845/2014
(With Office Report)
SLP(C) No. 35455/2014
(With Office Report)
SLP(C) No. 15568/2015
(With appln.(s) for impleadment and appln.(s) for directions and
Signature Not Verified
Office Report)
Digitally signed by
Meenakshi Kohli
Date: 2015.08.12
12:15:32 IST
Reason:
W.P.(C) No. 200/2014
(With appln.(s) for directions and Office Report)
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Date : 12/08/2015 These petitions were called on for hearing
today.
CORAM : HON'BLE MR. JUSTICE MADAN B. LOKUR
HON'BLE MR. JUSTICE S.A. BOBDE
For Petitioner(s) Mr. Sunil Fernandes,Adv.
15371/12 Ms. Astha Sharma, Adv.
25000 & 25001/12 Dr. A.M. Singhvi, Sr. Adv.
Mr. C.U. Singh, Sr. Adv.
Mr. Siddharth Singla,Adv.
Ms. Sweekriti Singhania, Adv.
1061/13, 1073/13 & Dr. A.M. Singhvi, Sr. Adv.
15568/15 Mr. R. Thirmulai, Adv.
Mr. Ashok K. Mahajan,Adv.
Mr. A. Radhakrishnan,Adv.
Mr. V. Balachandran,Adv.
Mr. A. Lakshminarayanan, Adv.
35845/14 Ms. Ruby Singh Ahuja, Adv.
Ms. Deepti Sarin, Adv.
Mr. Chahat Chawala, Adv.
Ms. Anisha Mitra, Adv.
Mrs. Manik Karanjawala, Adv.
M/s. Karanjawala & Co.
Mr. Dushyant Parashar,Adv.
For Respondent(s) Mr. Balaji Srinivasan,Adv.
15371/12 Mr. Mayank Kshirsagar, Adv.
Ms. Srishti Govil, Adv.
Ms. Vaishnavi Subrahmanyam, Adv.
25000/12 & 25001/12 Mr. Rakesh Dwivedi, Sr. Adv.
Mr. Subramonium Prasad, AAG
Mr. B. Balaji,Adv.
Mr. R. Rakesh Sharma, Adv.
Ms. Apoorva Garg, Adv.
Mrs. Shase, Adv.
402/14 Mr. S. Udaya Kumar Sagar, Adv.
Mr. Krishna Kumar Singh, Adv.
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UPON hearing the counsel the Court made the following
O R D E R
Heard in part. List the matters tomorrow (13.08.2015) as a part-heard matter.
(Meenakshi Kohli) (Jaswinder Kaur)
COURT MASTER COURT MASTER
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