Madhya Pradesh High Court
Rampratap vs The State Of Madhya Pradesh on 13 January, 2020
Author: Sunil Kumar Awasthi
Bench: Sunil Kumar Awasthi
1 MCRC-602-2020 The High Court Of Madhya Pradesh MCRC-602-2020 (RAMPRATAP Vs THE STATE OF MADHYA PRADESH) 1 Indore, Dated : 13-01-2020 Parties through their counsel. Case-diary is not available. Learned Public Prosecutor prays for and is granted a week's time to produce the case-diary.
List in the next week.
(S.K. AWASTHI) JUDGE sumathi Digitally signed by Sumati Jagadeesan Date: 2020.01.14 10:56:28 +05'30'