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[Cites 0, Cited by 0] [Section 22] [Entire Act]

State of Uttar Pradesh - Subsection

Section 22(i) in The U.P. (Regulation Of Building Operations) Directions, 1960

(i)The maximum height of any building shall be subject to the limit that no part of such building is out by a plane drawn at 45 degrees angle from the opposite edge of the road or street: