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[Cites 0, Cited by 0] [Section 70(1)] [Section 70] [Entire Act]

State of Rajasthan - Subsection

Section 70(1)(b) in Rajasthan Highways Act, 1995

(b)the rights of any authority appointed under any law for the time being in force for gas, water, electricity, railways, telephone to erect any support or make any excavation for the purpose of laying, making altering, repairing or renewing any main pipe, sluice, wire, electric-line, cable, duct. drain or other apparatus;