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[Cites 0, Cited by 0] [Section 103] [Entire Act]

Madras Presidency - Subsection

Section 103(h) in Madras Hindu Religious and Charitable Endowments Act, 1951

(h)all proceedings pending before the Government or the Board or its President or an Assistant Commissioner under the provisions of the said Act at the commencement of this Act, may, in so far as they are not inconsistent with the provisions of this Act, be continued by the appropriate authority under this Act;