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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of West Bengal - Subsection

Section 15(3) in West Bengal Yoga and Naturopathic System of Medicine Rules, 2015

(3)The Council shall consider the estimate so submitted to it and shall forward the same to the Government for approval with such modifications as the Council may deem fit by the 15th of December of the year.