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[Cites 0, Cited by 0] [Section 43] [Entire Act]

State of Andhra Pradesh - Subsection

Section 43(7) in Andhra Pradesh Urban Areas (Development) Act, 1975

(7)The provisions of this section shall be in addition to, and not in derogation of any other provision relating to stop- page of building operations contained many other law for the time being in force.