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State of Uttar Pradesh - Section

Section 16 in The U.P. Antarim Zila Parishad (Convening of and Procedure At Meetings) Rules, 1958

16.

- At an adjourned meeting no business shall be transacted other than the business left unfinished at the meeting from which adjournment took place, but nothing in this rule shall be deemed to prevent an adjourned meeting taking place on the same day as any other meeting.