Section 64(2)(iii) in The Chhattisgarh Co-Operative Societies Act, 1960

[Cites 0, Cited by 0] [Section 64(2)] [Section 64] [Entire Act]

State of Chattisgarh - Subsection

Section 64(2)(iii) in The Chhattisgarh Co-Operative Societies Act, 1960

(iii)a claim by a society for any loss caused to it by a member, past member or deceased member, any officer, past officer or deceased officer, any agent, past agent or deceased agent, or any servant, past servant or deceased servant, or its committee, past or present, whether such loss be admitted or not;

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State of Chattisgarh - Subsection

Section 64(2)(iii) in The Chhattisgarh Co-Operative Societies Act, 1960