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[Cites 0, Cited by 1] [Section 29] [Entire Act]

Union of India - Subsection

Section 29(h) in The Indian Stamp Act, 1899

(h)[ in the case of sale of security through stock exchange, by the buyer of such security; [Inserted by Finance Act, 2019 (Act No. 7 of 2019) dated 21.2.2019.]