Supreme Court - Daily Orders
The State Of Madhya Pradesh vs Baalendu Yadav on 31 August, 2021
Bench: A.M. Khanwilkar, Sanjiv Khanna, J.K. Maheshwari
1
ITEM NO.27 Court 3 (Video Conferencing) SECTION IV-C
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 13018/2021
(Arising out of impugned final judgment and order dated 16-12-2019
in WA No. 2003/2019 passed by the High Court Of M.p Principal Seat
At Jabalpur)
THE STATE OF MADHYA PRADESH & ORS. Petitioner(s)
VERSUS
BAALENDU YADAV Respondent(s)
(FOR ADMISSION and I.R. and IA No.104509/2021-EXEMPTION FROM FILING
C/C OF THE IMPUGNED JUDGMENT and IA No.104511/2021-EXEMPTION FROM
FILING O.T. and IA No.104508/2021-PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES )
Date : 31-08-2021 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE A.M. KHANWILKAR
HON'BLE MR. JUSTICE SANJIV KHANNA
HON'BLE MR. JUSTICE J.K. MAHESHWARI
For Petitioner(s)
Ms. Ankita Chaudhary, Dy. AG
Ms. Mrinal Elker Mazumdar, AOR
Mr. Sushil Tomar, Adv.
Ms. Mrinal Gopal Elker, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Issue notice.
Signature Not VerifiedDasti, in addition, is permitted.
Digitally signed by DEEPAK SINGHTag with SLP(C) No. 27629 of 2019. Date: 2021.08.31 18:41:36 IST Reason:
List both the matters together on 07.10.2021 before 2 the appropriate Bench.
If any matter is unready, appropriate office report be circulated for consideration.
(DEEPAK SINGH) (VIDYA NEGI) COURT MASTER (SH) COURT MASTER (NSH)