Supreme Court - Daily Orders
Supriya M vs Union Of India on 4 August, 2023
Bench: S. Ravindra Bhat, Aravind Kumar
ITEM NO.38 COURT NO.8 SECTION X
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Writ Petition (Civil) No. 766/2023
SUPRIYA M Petitioner(s)
VERSUS
UNION OF INDIA & ORS. Respondent(s)
(FOR ADMISSION and IA No.143788/2023-EXEMPTION FROM FILING O.T.
IA No. 143788/2023 - EXEMPTION FROM FILING O.T.)
Date : 04-08-2023 These matters were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE S. RAVINDRA BHAT
HON'BLE MR. JUSTICE ARAVIND KUMAR
For Petitioner(s) Mr. Anand Sanjay M Nuli, Adv.
Mr. Agam Sharma, Adv.
Mr. Dharm Singh, Adv.
Ms. Akhila Wali, Adv.
M/S. Nuli & Nuli, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Learned counsel for the petitioner seeks permission to withdraw the petition with liberty to approach the High Court.
Permission is granted.
The petition is dismissed as withdrawn.
(NEETA SAPRA) (BEENA JOLLY) COURT MASTER (SH) COURT MASTER (NSH) Signature Not Verified Digitally signed by NEETA SAPRA Date: 2023.08.05 12:21:48 IST Reason: