Delhi High Court - Orders
Mangalore Refinery And Petrochemicals ... vs Driplex Water Engineering Private ... on 6 August, 2025
Author: Jasmeet Singh
Bench: Jasmeet Singh
$~50
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ O.M.P. (COMM) 235/2022
MANGALORE REFINERY AND PETROCHEMICALS LIMITED
.....Petitioner
Through: Mr. Aditya Panda, Adv.
versus
DRIPLEX WATER ENGINEERING PRIVATE LIMITED
.....Respondent
Through: Mr. Ganesh Chandru, Mr. Siddharth
Agrawal, Mr. Shashwat Dhyani,
Advs.
CORAM:
HON'BLE MR. JUSTICE JASMEET SINGH
ORDER
% 06.08.2025 At request of learned counsel for the petitioner, re-notify on 08.12.2025.
JASMEET SINGH, J AUGUST 6, 2025/DM This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 11/08/2025 at 21:50:19