Supreme Court - Daily Orders
The State Of Bihar vs M/S Riga Sugar Co. Ltd. on 21 August, 2019
Bench: L. Nageswara Rao, Hemant Gupta
ITEM NO.6 COURT NO.10 SECTION XVI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s).4647/2019
(Arising out of impugned final judgment and order dated 11-07-2018
in CWJC No. 8511/2016 passed by the High Court Of Judicature At
Patna)
THE STATE OF BIHAR & ORS. Petitioner(s)
VERSUS
M/S RIGA SUGAR CO. LTD. Respondent(s)
(With appln for exemption from filing O.T)
WITH
SLP(C) No. 4664/2019 (XVI)
(With applns exemption from filing c/c of the impugned judgment and
exemption from filing O.T, permission to file additional documents)
Date : 21-08-2019 These matters were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE L. NAGESWARA RAO
HON'BLE MR. JUSTICE HEMANT GUPTA
For Petitioner(s) Mr. Prashant Kumar,Adv.
Mr. Piyush Chudhary,Adv.
Mr. Keshav Mohan,Adv.
Mr. Gaurav Kejriwal, AOR
For Respondent(s) Mr. Navaniti Pal Singh,Sr.Adv.
Mr. Satyabir Bharti,Adv.
Mr. Arun K. Sinha, AOR
Mr. Rakesh Singh,Adv.
Mr. Francisca Kapoor,Adv.
UPON hearing the counsel the Court made the following
O R D E R
In view of the letter circulated by the learned counsel for the petitioner seeking adjournment due to personal difficulty, list the matter next week.
Signature Not Verified Digitally signed by SUKHBIR PAUL KAUR Date: 2019.08.23 17:34:24 IST Reason: (B.Parvathi) (Sunil Kumar Rajvanshi) Court Master Court Master