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[Cites 0, Cited by 0] [Section 58H] [Entire Act]

Union of India - Subsection

Section 58H(2) in The Wild Life (Protection) Amendment Act, 2002

(2)Where a notice under sub- section (1) to any person specifies any property as being held on behalf of such person by any other person, a copy of the notice shall also be served upon such other person.