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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Uttar Pradesh - Subsection

Section 3(v) in The U.P. Milk and Milk Products (Export) Control Order, 1976

(v)to the export, or transport into border area, of 'Prasad' made from milk or milk products not exceeding 5 kilograms in weight by a bona fide traveller as part of his luggage;