Supreme Court - Daily Orders
Commissioner Of Income Tax Jaipur Iii vs M/S Gvk Jaipur Kishangarh Expressway ... on 13 August, 2018
Bench: Rohinton Fali Nariman, Indu Malhotra
ITEM NOS.28+64 COURT NO.9 SECTION XV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 26596/2018
(Arising out of impugned final judgment and order dated 16-11-2017
in DBITA No. 124/2010 passed by the High Court Of Judicature For
Rajasthan At Jaipur)
COMMISSIONER OF INCOME TAX JAIPUR III Petitioner(s)
VERSUS
M/S GVK JAIPUR KISHANGARH EXPRESSWAY PVT. LTD. Respondent(s)
(FOR ADMISSION and I.R. and IA No.107565/2018-CONDONATION OF DELAY
IN FILING)
WITH
Diary No. 27482/2018
(IA No.110568/2018-CONDONATION OF DELAY IN FILING)
Date : 13-08-2018 These petitions were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
HON'BLE MS. JUSTICE INDU MALHOTRA
For Petitioner(s) Mr. Vikramjit Banerjee, ASG
Ms. Swarupama Chaturvedi, Adv.
Mr. Merusagar Samantray, Adv.
Ms. Lhingneivah, Adv.
Ms. Anindita Barman, Adv.
Mrs. Anil Katiyar, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
The Special Leave Petitions are dismissed.
Signature Not Verified(R. NATARAJAN) Digitally signed by R NATARAJAN Date: 2018.08.13 (SAROJ KUMARI GAUR) COURT MASTER (SH) 16:52:49 IST Reason: BRANCH OFFICER